Allahabad High Court
General Manager, Obra Thermal Power ... vs Vishwanath Ram S/O Panchu Ram on 28 July, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 32 Case :- SPECIAL APPEAL No. - 602 of 2007 Petitioner :- General Manager, Obra Thermal Power Station 'A' Uprvun & Ors Respondent :- Vishwanath Ram S/O Panchu Ram Petitioner Counsel :- Ranjit Saxena Respondent Counsel :- K.S. Oj ha Hon'ble R.K. A2rawal.J.
Hon'ble Abhinava Upadhya,J. Passed over on the request of Sri Ranjit Saxena in order to enable him to prepare the case thoroughly. Order Date :- 28.7.2010 mt