Madras High Court
Aft Rajiv Gandhi Nagar Kudiyiruppor ... vs Sharatchauhan on 16 August, 2024
Author: D.Krishnakumar
Bench: D.Krishnakumar
Cont.P.No.1180 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 16.08.2024
CORAM :
THE HON'BLE MR.D.KRISHNAKUMAR, ACTING CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE P.B.BALAJI
Cont.P.No.1180 of 2024
AFT Rajiv Gandhi Nagar Kudiyiruppor Nalachangam
Rep. by its President Rajasekaran
S/o. Somasundaram
Plot No.67, Rajiv Gandhi Nagar
Pooranankuppam, Ariankuppam
Commune Panchayat
Pondicherry 605 007. .. Petitioner
Vs.
1. Sharatchauhan, IAS
The Chief Secretary
Chief Secretariat
U.T. of Puducherry.
2. Arjun Ramakrishnan
The Deputy Collector (Revenue)(North)
Saram Revenue Complex
Puducherry.
3. V.Ramesh
The Commissioner
Ariankuppam Commune Panchayat
Ariankuppam, Puducherry.
__________
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Cont.P.No.1180 of 2024
4. M.Kandarselvan
The Member Secretary
Pondicherry Planning Authority
Jawahar Nagar, Puducherry.
5. A.Predeevi
The Tahsildar
Taluk Office, Mudaliarpet
Puducherry.
6. C.Sendhil Kumar
The Director
Department of Survey and Land Records
Puducherry. .. Respondents
Prayer: Petition filed under Section 11 of the Contempt of Courts Act,
1971 to punish the respondents for the wilful disobedience of the order
dated 13.09.2023 made in W.P.No.26446 of 2023.
For the Petitioner : Mr.K.S.Ilangovan
For M/s. Achari and Antoni
Associates
For the Respondents : Mr.V.Vasanthakumar
Additional Government Pleader
(Puducherry)
ORDER
(Order of the Court was made by the Hon'ble Acting Chief Justice) Learned Additional Government Pleader submits that encroachments were removed and after demarcation, road formation __________ Page 2 of 4 https://www.mhc.tn.gov.in/judis Cont.P.No.1180 of 2024 was also done on the same day.
2. In view of the above statement, the contempt petition is closed.
(D.K.K., ACJ.) (P.B.B., J.) 16.08.2024 Index : Yes/No Neutral Citation : Yes/No kpl __________ Page 3 of 4 https://www.mhc.tn.gov.in/judis Cont.P.No.1180 of 2024 D.KRISHNAKUMAR, ACJ, AND P.B.BALAJI,J.
(kpl) Cont.P.No.1180 of 2024 16.08.2024 __________ Page 4 of 4 https://www.mhc.tn.gov.in/judis