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Madras High Court

Aft Rajiv Gandhi Nagar Kudiyiruppor ... vs Sharatchauhan on 16 August, 2024

Author: D.Krishnakumar

Bench: D.Krishnakumar

                                                                       Cont.P.No.1180 of 2024



                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED:    16.08.2024

                                                    CORAM :

                           THE HON'BLE MR.D.KRISHNAKUMAR, ACTING CHIEF JUSTICE
                                                       AND
                                        THE HON'BLE MR.JUSTICE P.B.BALAJI


                                              Cont.P.No.1180 of 2024

                     AFT Rajiv Gandhi Nagar Kudiyiruppor Nalachangam
                     Rep. by its President Rajasekaran
                     S/o. Somasundaram
                     Plot No.67, Rajiv Gandhi Nagar
                     Pooranankuppam, Ariankuppam
                     Commune Panchayat
                     Pondicherry 605 007.                         ..     Petitioner

                                                       Vs.

                     1. Sharatchauhan, IAS
                        The Chief Secretary
                        Chief Secretariat
                        U.T. of Puducherry.

                     2. Arjun Ramakrishnan
                        The Deputy Collector (Revenue)(North)
                        Saram Revenue Complex
                        Puducherry.

                     3. V.Ramesh
                        The Commissioner
                        Ariankuppam Commune Panchayat
                        Ariankuppam, Puducherry.


                     __________
                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                               Cont.P.No.1180 of 2024



                     4. M.Kandarselvan
                        The Member Secretary
                        Pondicherry Planning Authority
                        Jawahar Nagar, Puducherry.

                     5. A.Predeevi
                        The Tahsildar
                        Taluk Office, Mudaliarpet
                        Puducherry.

                     6. C.Sendhil Kumar
                        The Director
                        Department of Survey and Land Records
                        Puducherry.                                       ..      Respondents


                     Prayer: Petition filed under Section 11 of the Contempt of Courts Act,
                     1971 to punish the respondents for the wilful disobedience of the order
                     dated 13.09.2023 made in W.P.No.26446 of 2023.


                                      For the Petitioner       : Mr.K.S.Ilangovan
                                                                 For M/s. Achari and Antoni
                                                                  Associates

                                      For the Respondents      : Mr.V.Vasanthakumar
                                                                 Additional Government Pleader
                                                                   (Puducherry)

                                                          ORDER

(Order of the Court was made by the Hon'ble Acting Chief Justice) Learned Additional Government Pleader submits that encroachments were removed and after demarcation, road formation __________ Page 2 of 4 https://www.mhc.tn.gov.in/judis Cont.P.No.1180 of 2024 was also done on the same day.

2. In view of the above statement, the contempt petition is closed.

(D.K.K., ACJ.) (P.B.B., J.) 16.08.2024 Index : Yes/No Neutral Citation : Yes/No kpl __________ Page 3 of 4 https://www.mhc.tn.gov.in/judis Cont.P.No.1180 of 2024 D.KRISHNAKUMAR, ACJ, AND P.B.BALAJI,J.

(kpl) Cont.P.No.1180 of 2024 16.08.2024 __________ Page 4 of 4 https://www.mhc.tn.gov.in/judis