Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 624 in Criminal Courts - Rules and Orders 624. Report of offences against the coinage. - If an unusual number of counterfeit coins is received in any Court a special report shall be submitted to the High Court in order that the fact may be brought to the notice of the executive authorities.
