Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Uttarakhand - Subsection Section 46(d) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960 (d)every person who in any other manner acquires the rights of an asami under or in accordance with the provisions of this Act or any other Act.
