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State of Chattisgarh - Section

Section 18 in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Act, 2013

18. Act to be in addition to and not in derogation of any other law.

- The provisions of this Act shall be in addition to, and not in derogation of any other law for the time being in force.