Punjab-Haryana High Court
Pulin Kumar vs State Of Haryana And Others on 22 March, 2021
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-32708-2019(O&M)
Date of decision 22.03.2021
Pulin Kumar
.......Petitioner
Versus
State of Haryana and others
......Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:- Mr. Shailender Singh Momi, Advocate for the petitioner
Mr. R.S.Rai, Sr. Advocate with
Ms. Rubina Virmani,
Mr. Rajinder Singh,
Mr. Digvijay Singh, Advocates
for respondent No.3
Ms. Kirti Singh, DAG, Haryana
Mr. Manish Singla, Advocate for respondent no.4
ANIL KSHETARPAL, J.
For orders, see detailed order passed in CWP-32707-2019 titled as 'Vivek Tyagi vs. State of Haryana and others' of the even date.
22 .3.2021 (ANIL KSHETARPAL)
rekha JUDGE
Whether speaking/reasoned Yes /No
Whether Reportable Yes / No
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