Section 21 in The Bihar And West Bengal (Transfer Of Territories) Act, 1956
21. Distribution of revenues.
Section 3 of the Union Duties of Excise (Distribution) Act, 1953, (3 of 1953.) and paragraphs 3, 4 and 5 of the Constitution (Distribution of Revenues) Order, 1953, shall, in respect of the financial year 1956-57 have effect subject to such modifications as the President may, by notified order, specify having regard to the transfer of territories effected by section 3 of this Act.
