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State of Punjab - Section

Section 4 in The Punjab Women and Children Development and Welfare Corporation (General) Rules, 1983

4. Salary and allowance of the Director of the Board.

(1)Each director including a director appointed as Chairman other than director nominated from amongst the salaried officers of government shall receive a fee of fifty rupees for attending each meeting of the Board or of the Committee appointed under Section 12 by the Board and shall also be allowed travelling and halting allowances as may be fixed by the Board from time to time with the previous approval of the Government.
(2)A Director or the Chairman who is a salaried officer of the Government, shall work in honorary capacity as Director or Chairman of the Board as the case may be.