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NCT Delhi - Section

Section 90 in Delhi Panchayat Raj Act, 1954

90. Penalties for infringement of the provisions of the Act.

- Whoever contravenes any provision of this Act shall be punishable unless otherwise prescribed with fine, which may extend to ten rupees and when the breach is a continuing one with a further fine which may extend to one rupee for every day after the first conviction during which an offender is proved to have persisted in the offence.