Himachal Pradesh High Court
Ms. Pushp Mala vs The Registrar General, H.P. High Court on 20 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Ms. Pushp Mala Versus The Registrar General, H.P. High Court CWP No.3938 of 2023 .
20.06.2023 Present: Mr. Anil Bansal and Mr. Naveen Negi, Advocates, for the petitioner.
Mr. Onkar Jairath, Advocate, for the respondent.
CWP No.3938 of 2023 and CMP No.7458 of 2023 Notice before admission.
Mr. Onkar Jairath, learned counsel, accepts service of notice on behalf of the respondent.
Pending further orders, one post of Scheduled Tribe Category in the cadre of Peon/Orderly/Chowkidar/Safai Karamchari/Chowkidar-cum-Safai Karamchari etc., be kept vacant.
Registry is directed to reflect the name of Mr. Onkar Jairath, learned counsel, representing the respondent, in the cause list, henceforth.
List on 26.07.2023.
Reply be filed by the said date.
CMP No.7459 of 2023Disposed of with a direction to the applicant-petitioner to file English translation of Annexures annexed with the writ petition, within four weeks.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge June 20, 2023 (Bhardwaj) ::: Downloaded on - 20/06/2023 20:33:53 :::CIS