Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(31) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(31)to fix, to demand and to receive or recover such fees and other charges as may be prescribed by the Ordinances;