Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court of India

Institute Of Chartered Accountants Of ... vs K. Bhagavatheeswaran on 29 July, 2005

Equivalent citations: [2005]147TAXMAN422(SC), AIRONLINE 2005 SC 731

ORDER

1. Issue notice.

2. Until further orders, operation of the impugned orders rendered by the High Court shall remain stayed.