Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Bhagwat Shamrao Chaudhari And Others vs The State Of Maharashtra And Others on 28 September, 2018

Author: Mangesh S. Patil

Bench: R.M.Borde, Mangesh S. Patil

                                       1                   WP.10878-18.odt

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                 1005 WRIT PETITION NO. 10878 OF 2018

            PRAKASH TRIMBAKRAO KULKARNI AND OTHERS
                            VERSUS
             THE STATE OF MAHARASHTRA AND OTHERS

                                       AND

                 1018 WRIT PETITION NO. 10893 OF 2018

                  NAMDEV ANAJI GHUGE AND OTHERS
                              VERSUS
               THE STATE OF MAHARASHTRA AND OTHERS

                                       AND

                 1019 WRIT PETITION NO. 10894 OF 2018

              RAJARAM DHONDIRAM SHINDE AND OTHERS
                             VERSUS
              THE STATE OF MAHARASHTRA AND OTHERS

                                       AND

                 1020 WRIT PETITION NO. 10895 OF 2018

             BHAGWAT SHAMRAO CHAUDHARI AND OTHERS
                             VERSUS
              THE STATE OF MAHARASHTRA AND OTHERS
                                   ...
     Mr. C.R.Thorat, Advocate for Petitioners
     Mr.  S.B.Yawalkar,  Mr.   P.S.Patil,   Mr.   D.R.Kale,                Mr. 
     S.B.Yawalkar, AGPs for Respondents-State
                                   ...

                               CORAM :  R.M.BORDE AND
                                        MANGESH S. PATIL, JJ.

DATED : 28.09.2018 ::: Uploaded on - 03/10/2018 ::: Downloaded on - 04/10/2018 00:21:27 ::: 2 WP.10878-18.odt PER COURT :-

1. Heard.
2. Issue Notice to respondents, returnable on 19.10.2018.
3. The learned AGPs waive service of notice for Respondents-State.

(MANGESH S. PATIL, J.) (R.M.BORDE, J.) ...

vmk/-

::: Uploaded on - 03/10/2018 ::: Downloaded on - 04/10/2018 00:21:27 :::