Bombay High Court
Bhagwat Shamrao Chaudhari And Others vs The State Of Maharashtra And Others on 28 September, 2018
Author: Mangesh S. Patil
Bench: R.M.Borde, Mangesh S. Patil
1 WP.10878-18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
1005 WRIT PETITION NO. 10878 OF 2018
PRAKASH TRIMBAKRAO KULKARNI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
1018 WRIT PETITION NO. 10893 OF 2018
NAMDEV ANAJI GHUGE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
1019 WRIT PETITION NO. 10894 OF 2018
RAJARAM DHONDIRAM SHINDE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
AND
1020 WRIT PETITION NO. 10895 OF 2018
BHAGWAT SHAMRAO CHAUDHARI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. C.R.Thorat, Advocate for Petitioners
Mr. S.B.Yawalkar, Mr. P.S.Patil, Mr. D.R.Kale, Mr.
S.B.Yawalkar, AGPs for Respondents-State
...
CORAM : R.M.BORDE AND
MANGESH S. PATIL, JJ.
DATED : 28.09.2018 ::: Uploaded on - 03/10/2018 ::: Downloaded on - 04/10/2018 00:21:27 ::: 2 WP.10878-18.odt PER COURT :-
1. Heard.
2. Issue Notice to respondents, returnable on 19.10.2018.
3. The learned AGPs waive service of notice for Respondents-State.
(MANGESH S. PATIL, J.) (R.M.BORDE, J.) ...
vmk/-
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