Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 996 in Police Regulations, Bengal , 1943 996. Marking of arms. [§ 12, Act V, 1861]. - All arms are numbered by the Arsenal.An additional distinguishing district mark, as prescribed in Appendix LVIII together with a district number shall be stamped on each musket.
