Supreme Court - Daily Orders
Bharat Petroleum Corporation Ltd. vs The State Of Gujarat on 22 September, 2016
ITEM NO.63 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 4926/2016
BHARAT PETROLEUM CORPORATION LTD. Appellant(s)
VERSUS
STATE OF GUJARAT AND ANR. Respondent(s)
With C.A. No. 4927/2016
(with office report)
Date : 22/09/2016 These appeals were called on for hearing today.
For Appellant(s) Mr. Somnath Banerjee,Adv.
Mr. Parijat Sinha,Adv.
Mr. Hrishikesh Baruah,Adv.
For Respondent(s) Ms. Yogamaya M.G.,Adv.
Ms. Hemantika Wahi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the appellant has failed to file spare copy for issuance of NLPA to Respondent No.2 and for the reference of High court despite order dated 29.4.2016 of the Hon'ble Court. Viewed thus, the matter shall be processed for listing before the Hon'ble Judge in Chamber for orders.
Signature Not Verified Digitally signed by MADHU GROVER Date: 2016.09.22 16:22:27 IST Reason:(M V RAMESH) Registrar MG