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State of Rajasthan - Section

Section 294 in The General Rules (Civil), 1986

294. Establishment Order Book.

- An Establishment Order Book in the prescribed form (Reg. 32) shall be maintained in all courts in which the final result of each order on the subject of appointment, promotion, reversion etc., of individual officials should be shown. The Munsarim or the Reader of the court concerned, as the case may be, shall check the office copies of establishment pay bills by comparison with the entries in this Establishment Order Book. The Officer who passes establishment pay bills should also occasionally check a few items with the Establishment Order Book.