Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S. Jet Airways (India) Ltd. vs Jagrut Nagrik . on 18 May, 2018

     ITEM NO.102                           REGISTRAR COURT. 1                 SECTION XVII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Civil Appeal                No(s).    6993/2015

     M/S. JET AIRWAYS (INDIA) LTD.                                         Appellant(s)

                                                       VERSUS

     JAGRUT NAGRIK . & ORS.                                                Respondent(s)

     (For FDR orders.)

     Date : 18-05-2018 This appeal was called on for hearing today.


     For Appellant(s)
                                       Mr. U.A. Rana, Adv.
                                       Mr. Himanshu Mehta, Adv.
                                       M/S. Gagrat And Co, AOR

     For Respondent(s)
                                       Ms.   Nina Gupta, Adv.
                                       Mr.   Mudit Sharma, AOR
                                       Mr.   Ameya Mishra, Adv.
                                       Mr.   Divyam Agarwal, AOR
                                       Ms.   Pallavi Pratap, AOR
                                       Mr.   Bibi Balram Das, Adv.
                                       Mr.   B. Krishna Prasad, AOR
                                       Mr.   Sanjy Pal, Adv.
                                       Mr.   Amrendra Kumar Mehta, AOR
                                       Mr.   Sudarshan Rajan, AOR
                                       Dr.   Vinod Kumar Tewari, AOR
                                       Mr.   Karanjot Singh Mainee, Adv.
                                       Mr.   Mahesh Kumar, Adv.
                                       Mr.   Sudarshan Rajan, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

F.D.R. be renewed for a further period of 91 days from the due date of its maturity.

Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.05.22 16:14:59 IST

Reason: KAPIL MEHTA Registrar 18.5.2018 rd