Supreme Court - Daily Orders
M/S. Jet Airways (India) Ltd. vs Jagrut Nagrik . on 18 May, 2018
ITEM NO.102 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 6993/2015
M/S. JET AIRWAYS (INDIA) LTD. Appellant(s)
VERSUS
JAGRUT NAGRIK . & ORS. Respondent(s)
(For FDR orders.)
Date : 18-05-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr. U.A. Rana, Adv.
Mr. Himanshu Mehta, Adv.
M/S. Gagrat And Co, AOR
For Respondent(s)
Ms. Nina Gupta, Adv.
Mr. Mudit Sharma, AOR
Mr. Ameya Mishra, Adv.
Mr. Divyam Agarwal, AOR
Ms. Pallavi Pratap, AOR
Mr. Bibi Balram Das, Adv.
Mr. B. Krishna Prasad, AOR
Mr. Sanjy Pal, Adv.
Mr. Amrendra Kumar Mehta, AOR
Mr. Sudarshan Rajan, AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Karanjot Singh Mainee, Adv.
Mr. Mahesh Kumar, Adv.
Mr. Sudarshan Rajan, AOR
UPON hearing the counsel the Court made the following
O R D E R
F.D.R. be renewed for a further period of 91 days from the due date of its maturity.
Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.05.22 16:14:59 ISTReason: KAPIL MEHTA Registrar 18.5.2018 rd