Section 4 in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979
4. [ Extent of application. [Substituted vide Punjab Government Notification No. PSEB-Estt-EA 5/87-807 dated 31.3.1987.]
- These regulations shall apply to all examinations conducted by the Board at any time.]
