Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Union of India - Subsection Section 32(7) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018 (7)The insurer will be guided by the instructions of the client with regard to payment of remuneration to each co-broker for their share.
