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Calcutta High Court

Shree Shree Satyanarayan & Ors vs S.C. Chunder on 8 July, 2008

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

GA No.2382 of 2003 With EOS No.12 of 1973 In the High Court at Calcutta Ordinary Original Civil Jurisdiction Original Side Shree Shree Satyanarayan & Ors.

Versus S.C. Chunder Before:

The Hon'ble Justice Sanjib Banerjee Date: 8.07.2008 The Court:- It is submitted on behalf of the petitioner that the matter has been disposed of. GA No.2382 of 2003 should be treated as disposed of and struck off the list.
(Sanjib Banerjee, J.) SP/