Calcutta High Court
Shree Shree Satyanarayan & Ors vs S.C. Chunder on 8 July, 2008
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No.2382 of 2003 With EOS No.12 of 1973 In the High Court at Calcutta Ordinary Original Civil Jurisdiction Original Side Shree Shree Satyanarayan & Ors.
Versus S.C. Chunder Before:
The Hon'ble Justice Sanjib Banerjee Date: 8.07.2008 The Court:- It is submitted on behalf of the petitioner that the matter has been disposed of. GA No.2382 of 2003 should be treated as disposed of and struck off the list.
(Sanjib Banerjee, J.) SP/