Supreme Court - Daily Orders
Shiv Darshan Singh vs Rakesh Tiwari Director ... on 21 August, 2017
Bench: Kurian Joseph, Mohan M. Shantanagoudar
ITEM NO.19 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 697/2017 In C.A. No. 2431/2006
SHIV DARSHAN SINGH Petitioner(s)
VERSUS
RAKESH TIWARI DIRECTOR GENERAL,
ARCHEOLOGICAL SURVEY OF INDIA & ORS. Respondent(s)
Date : 21-08-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Harvinder Singh, Adv.
Mr. R. K. Sharma, Adv.
Mr. Abhijit Sengupta, AOR
For Respondent(s) Mr. Annam D. N. Rao, AOR
Mr. A. Venkatesh, Adv.
Mr. Rahul Mishra, Adv.
Mr. Kanwal Chaudhary, Adv.
Mr. Bobby Anand, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by the learned counsel for Respondent Nos. 1 and 3 seeking adjournment for filing Reply Affidavit.
Reply Affidavit be filed within four weeks. Rejoinder Affidavit, if any, be filed within two weeks thereafter.
List after eight weeks.
It is made clear that the pendency of this petition shall not stand in the way of the High Court proceeding with any matter Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.08.24 10:59:24 IST pending before it.
Reason:
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR