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Supreme Court - Daily Orders

Shiv Darshan Singh vs Rakesh Tiwari Director ... on 21 August, 2017

Bench: Kurian Joseph, Mohan M. Shantanagoudar

     ITEM NO.19                                    COURT NO.5                         SECTION XIV

                                  S U P R E M E C O U R T O F I N D I A
                                          RECORD OF PROCEEDINGS
                             CONMT.PET.(C) No. 697/2017 In C.A. No. 2431/2006

     SHIV DARSHAN SINGH                                                                Petitioner(s)

                                                             VERSUS

     RAKESH TIWARI DIRECTOR GENERAL,
     ARCHEOLOGICAL SURVEY OF INDIA & ORS.                                              Respondent(s)

     Date : 21-08-2017 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Petitioner(s)                       Mr. Harvinder Singh, Adv.
                                             Mr. R. K. Sharma, Adv.
                                             Mr. Abhijit Sengupta, AOR

     For Respondent(s)                       Mr. Annam D. N. Rao, AOR
                                             Mr. A. Venkatesh, Adv.
                                             Mr. Rahul Mishra, Adv.

                                             Mr. Kanwal Chaudhary, Adv.
                                             Mr. Bobby Anand, Adv.

                         UPON hearing the counsel the Court made the following
                                                 O R D E R

Perused the letter circulated by the learned counsel for Respondent Nos. 1 and 3 seeking adjournment for filing Reply Affidavit.

Reply Affidavit be filed within four weeks. Rejoinder Affidavit, if any, be filed within two weeks thereafter.

List after eight weeks.

It is made clear that the pendency of this petition shall not stand in the way of the High Court proceeding with any matter Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2017.08.24 10:59:24 IST pending before it.

Reason:

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR