Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan Finance Act, 1961 7. Amendment of Section 4, Rajasthan Act 24 of 1957. - Amendments already incorporated in the principal Act, hence not reproduced. For the principal Act, see Rajasthan Local Laws, Vol. 11 (Third Edition).
