Punjab-Haryana High Court
M/S Prem Parkash Sham Lal ... vs Punjab National Bank on 29 September, 2014
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.8620 of 2012 (O&M)
Date of Decision.29.09.2014
M/s Prem Parkash Sham Lal (International) ......Petitioner
Versus
Punjab National Bank and another ......Respondents
Present: Mr. D.S. Gurna, Advocate
for the petitioner.
Mr. N.C. Sahni, Advocate
for the respondents.
CORAM:HON'BLE MR. JUSTICE K. KANNAN
1. Whether Reporters of local papers may be allowed to see the
judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
-.-
K. KANNAN J. (ORAL)
For detailed order, see order passed in CWP No.8619 of 2012 of even date.
(K. KANNAN) JUDGE September 29, 2014 Pankaj* PANKAJ KUMAR 2014.10.01 12:12 I attest to the accuracy and authenticity of this document Chandigarh