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Punjab-Haryana High Court

M/S Prem Parkash Sham Lal ... vs Punjab National Bank on 29 September, 2014

Author: K. Kannan

Bench: K. Kannan

                IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AT
                                       CHANDIGARH

                                                       CWP No.8620 of 2012 (O&M)
                                                       Date of Decision.29.09.2014

             M/s Prem Parkash Sham Lal (International)                 ......Petitioner

                                                    Versus

             Punjab National Bank and another                          ......Respondents

             Present:           Mr. D.S. Gurna, Advocate
                                for the petitioner.

                                Mr. N.C. Sahni, Advocate
                                for the respondents.

             CORAM:HON'BLE MR. JUSTICE K. KANNAN

             1.  Whether Reporters of local papers may be allowed to see the
                 judgment ?
             2. To be referred to the Reporters or not ?
             3. Whether the judgment should be reported in the Digest?
                                              -.-
             K. KANNAN J. (ORAL)

For detailed order, see order passed in CWP No.8619 of 2012 of even date.

(K. KANNAN) JUDGE September 29, 2014 Pankaj* PANKAJ KUMAR 2014.10.01 12:12 I attest to the accuracy and authenticity of this document Chandigarh