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[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of Goa - Subsection

Section 146(2) in The Goa, Daman and Diu School Education Rules, 1986

(2)No aided school shall collect any donation through its student for the aid of teachers or for any fund for the aid of teachers, but however the funds collected on the "Teachers' Day" shall not amount to breach of this rule.