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State of Arunachal Pradesh - Section

Section 8 in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

8. Duties and functions of Urban and Regional Planning (Town Planner) Members of the DPC.

(1)The duty of the Urban and Regional Planning member (Town Planner) (hereinafter referred to as the District Regional Planning Members) shall be to assist the District Planning Committee in the preparation of development plan and annual plan of the District Planning Committee under section 5 (2) and perform all other such functions as may be incidental, supplemental or consequential thereto or as may be delegated to him by the District Planning Committee.
(2)The Urban and Regional Planning (Town Planner) member shall be provided with such establishment by the district planning committee as may be considered necessary and expedient for efficient performance of his functions under this Act.