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National Green Tribunal

Manorama Sharma & Anr vs Tdi Infrastructure Ltd on 25 August, 2020

Author: Adarsh Kumar Goel

Bench: Adarsh Kumar Goel

Item No. 12 Court No. 1

BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI

Original Application No. 155/2020

Dr. (Mrs.) Manorama Sharma & Anr. Applicant(s)

Versus

TDI infrastructure Limited & Ors. Respondent(s)

Date of hearing: 25.08.2020 Matter stands adjourned to : 01.10.2020