National Green Tribunal
Manorama Sharma & Anr vs Tdi Infrastructure Ltd on 25 August, 2020
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
Item No. 12 Court No. 1 BEFORE THE NATIONAL GREEN TRIBUNAL PRINCIPAL BENCH, NEW DELHI Original Application No. 155/2020 Dr. (Mrs.) Manorama Sharma & Anr. Applicant(s) Versus TDI infrastructure Limited & Ors. Respondent(s)
Date of hearing: 25.08.2020 Matter stands adjourned to : 01.10.2020