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State of Karnataka - Section

Section 45 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

45. School of Agri-business Management and Management of Rural Development.

- There shall be a school for Agri-business Management and Management of Rural Development. Consisting of the following members, namely: -
(1)The Vice-Chancellor of the University-Chair Person
(2)The Vice-Chancellor -University of Horticultural Sciences, Bagalkot.
(3)The Director, Training, Publication and Supervision of all Schools.
(4)The Director, Centre for Research, Innovation and Evaluation.
(5)Commissioner, Agriculture Department, Government of Karnataka.
(6)Director, Marketing, Government of Karnataka.
(7)Managing Director, Karnataka State Warehousing Corporation.
(8)Chairman and Managing Director, Karnataka VikasGrameen Bank, Dharwad.
(9)Managing Director, Karnataka State Co-operative Apex Bank, Bangalore.
(10)Director, Department of Rural Development and Panchayat Raj.
(11)Managing Director, Karnataka Agro-Products export corporation
(12)Head of School for Agri-business Management and Management of Rural Development - Member Secretary.