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State of Rajasthan - Section

Section 5 in Rajasthan Electricity Regulatory Commission (power purchase & procurement process of distribution licencee) Regulations, 2004

5. Procedure for power purchases.

- Based on the assessment of requirement of electricity on monthly basis as may be approved by the Commission each distribution licensee shall intimate its daily requirement to SLDC, a day in advance. Procedure for implementation of the criterion for power purchase as laid down in load dispatch & system operation code (LDSOC), approved by the Commission, shall be strictly followed. The State Load Despatch Centre (SLDC) shall procure electricity as per LDSOC. The State Load Despatch Centre shall work out the incremental & total cost of power purchase from each source based on relevant parameters viz. fixed cost, variable cost, incentive, penalty etc. and keep all Discoms duly informed.