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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(8) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(8)Immediately before commencement of the poll, the Presiding Officer shall demonstrate to the polling agents and other present the marked copy or, as the case may be, marked copies of the voters' list to be used during the poll.