Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(ix) in The Orissa Development Authorities Rules, 1983

(ix)"Planning-member" means the Town and Regional Planning-member appointed under Clause (e) of Sub-section (5) of Section 3;