Bombay High Court
Shrikant Dhondiram Katke vs The State Of Maharashtra And Ors on 9 October, 2018
Author: Mridula Bhatkar
Bench: Mridula Bhatkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. REVISION APPLN. NO. 81 OF 2015
Shrikant Dhondiram Katke ....Applicant
V/S
The State Of Maharashtra And Ors ....Respondent
P.A.Pol with Sharad S.Suryavanshi i/b.Pol Legal Juris For Applicant Rutuja Ambekar APP for State CORAM : MRS. MRIDULA BHATKAR, J DATE : 9th October, 2018 P.C. :
At the request of learned APP for State, Stand over to 27/11/2018. State may file affidavit if they require.
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