Supreme Court - Daily Orders
Pooran Singh vs American Methodist Mission on 9 March, 2015
Bench: Anil R. Dave, Amitava Roy
1
ITEM NO.22+48 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6151/2015
(Arising out of impugned final judgment and order dated 22/01/2015
in FA No. 60/2012 passed by the High Court Of Uttarakhand At
Nainital)
POORAN SINGH Petitioner(s)
VERSUS
AMERICAN METHODIST MISSION & ORS Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief
and office report)
with
SLP (C) 36208 of 2013
(with application for ex-parte stay and interim relief and office
report)
with
SLP (C) 36209 of 2013
(with application for ex-parte stay and interim relief and office
report)
Date : 09/03/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. M. Venkataramani, Sr. Adv.
Mr. Anurag Kashyap, Adv.
Mrs. Mona K. Rajvanshi, Adv.
Mr. B. D. Pande, Adv.
Mr. Manoj Swarup, Adv.
Signature Not Verified
Ms. Lalita Kohli, Adv.
Digitally signed by
Mr. Abhishek Swarup, Adv.
Jayant Kumar Arora
Date: 2015.03.11
17:06:57 IST
For Respondent(s)
Reason:
Mr. Arvind Singh, Adv.
Mr. S. K. Gautam, Adv.
Mr. Vipin Kumar Raghav, Adv.
2
Mr. Sudhir Naagar, Adv.
Mr. Mohit Singh, Adv.
Mr. Ashish Tanwar, Adv.
Dr. Kailash Chand, Adv.
UPON hearing counsel the Court made the following
O R D E R
List on 23.03.2015.
The parties are permitted to place on record additional documents, if any, within one week from today.
Tag with SLP (C) 36208 of 2013. (Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar