Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(6) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(6)For objective performance appraisal of the Chairpersons and Members of the Committee, the Government shall develop a standard performance appraisal system.