Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 32 in Delhi Fire Service Act, 2007 32. Special provision for multi-storied building. -Notwithstanding anything to the contrary contained in this Act, the multi-stories buildings shall be governed by the provisions for the fire prevention and fire safety measures hereinafter stipulated.
