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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(7) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(7)Waste water of the canteen shall be carried away in suitable covered drains and shall not be allowed to accumulate so as to cause a nuisance and suitable arrangements shall be made for the collection and disposal of garbage.The drinking-hall shall accommodate at a time at least thirty per cent of the migrant workmen working at a time.