Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(1) in West Bengal Municipal Act, 1993

(1)The Chairman shall be the executive head of the municipal administration and shall exercise control over all officers and employees in the matter of discipline.