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[Cites 0, Cited by 0] [Section 28B] [Entire Act]

State of Rajasthan - Subsection

Section 28B(i) in The Rajasthan Subordinate Accounts Service Rules, 1963

(i)for purpose of promotion to higher post, for the persons belonging to Scheduled Caste/Scheduled Tribe, subject to provisions contained in rule relating to "Seniority" the inter se seniority on lower post shall be determined at State level: