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[Cites 0, Cited by 0] [Section 861] [Entire Act]

Bengal Presidency - Subsection

Section 861(ii) in Police Regulations, Bengal , 1943

(ii)where an authority empowered to dismiss or remove a person or to reduce him in rank is satisfied that for some reason, to be recorded by that authority in writing, it is not reasonably practicable to give that person an opportunity of showing cause; or