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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in The Punjab Market Committees Chairman and Vice-chairman (Election) Rules, 1961

(2)The packets shall be retained in safe custody in the office of the Deputy Commissioner concerned for a period of three years and shall then, unless otherwise directed by the Government, be destroyed.