Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57B(1)] [Section 57B] [Entire Act] Bombay Presidency - Subsection Section 57B(1)(a) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 (a)of so much of such land as will be sufficient to make up the to all land in his actual possession equal to three family holdings; and