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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(5) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(5)The reimbursement will be made directly to the school twice a year. The first reimbursement for the period from April to August will be made in the month of October and the final reimbursement for the period from September to the end of the academic session will be made by the end of June.