Bombay High Court
Shri. Shashikant Prakash Yewale vs Shri. Jaywant Sitaram Hegade And Ors on 26 August, 2019
Author: A.S.Gadkari
Bench: A.S.Gadkari
12-wp.14347-2018.doc
Dond
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO.14347 OF 2018
Shri Shashikant Prakash Yewale ..Petitioner
Vs
Sou Archana Ramesh Narade @ Narande ..Respondents
WITH
CIVIL WRIT PETITION NO.9411 OF 2019
Shri Shashikant Prakash Yewale ..Petitioner
Vs
Shri Jayant Sitaram Hegade & Ors. ..Respondents
WITH
CIVIL WRIT PETITION NO.9412 OF 2019
Shri Shashikant Prakash Yewale ..Petitioner
Vs
Sou. Pushpa Krishnat @ Krushna Hegade & Ors ..Respondents
WITH
CIVIL WRIT PETITION NO.9413 OF 2019
Shri Shashikant Prakash Yewale ..Petitioner
Vs
Sou. Sunita Jitendra Awale & Ors. ..Respondents
WITH
CIVIL WRIT PETITION NO.9425 OF 2019
Shri Shashikant Prakash Yewale ..Petitioner
Vs
Shri Jayant Sitaram Hegade & Ors. ..Respondents
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12-wp.14347-2018.doc
WITH
CIVIL WRIT PETITION NO.9426 OF 2019
Shri Shashikant Prakash Yewale ..Petitioner
Vs
Smt. Dipali Vinayak Londhe & Ors. ..Respondents
WITH
CIVIL WRIT PETITION NO.9427 OF 2019
Shri Shashikant Prakash Yewale ..Petitioner
Vs
Shri Jayant Sitaram Hegade & Ors. ..Respondents
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Mr. A.A. Kulkarni for the Petitioners.
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CORAM : A.S.GADKARI, J.
DATE : 26th August 2019. P.C.:
1] Issue notice to the respondents, on 13th September 2019. Learned AGP waives notice on behalf of respondent No.8.
In addition to Court Notice, the petitioner is permitted to serve the respondents by private notice and after the respondents are duly served, to file an affidavit of service to that effect. 2] Stand over to 13th September August 2019.
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