Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16]

Bombay High Court

Shri. Shashikant Prakash Yewale vs Shri. Jaywant Sitaram Hegade And Ors on 26 August, 2019

Author: A.S.Gadkari

Bench: A.S.Gadkari

                                                          12-wp.14347-2018.doc

Dond
          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

                  CIVIL WRIT PETITION NO.14347 OF 2018

Shri Shashikant Prakash Yewale                   ..Petitioner
     Vs
Sou Archana Ramesh Narade @ Narande             ..Respondents

                                   WITH
                     CIVIL WRIT PETITION NO.9411 OF 2019

Shri Shashikant Prakash Yewale                   ..Petitioner
      Vs
Shri Jayant Sitaram Hegade & Ors.               ..Respondents

                                   WITH
                     CIVIL WRIT PETITION NO.9412 OF 2019

Shri Shashikant Prakash Yewale                   ..Petitioner
     Vs
Sou. Pushpa Krishnat @ Krushna Hegade & Ors       ..Respondents

                                   WITH
                     CIVIL WRIT PETITION NO.9413 OF 2019

Shri Shashikant Prakash Yewale                   ..Petitioner
     Vs
Sou. Sunita Jitendra Awale & Ors.               ..Respondents

                                   WITH
                     CIVIL WRIT PETITION NO.9425 OF 2019

Shri Shashikant Prakash Yewale                   ..Petitioner
      Vs
Shri Jayant Sitaram Hegade & Ors.               ..Respondents



                                                                    1/2




        ::: Uploaded on - 27/08/2019           ::: Downloaded on - 28/08/2019 00:16:45 :::
                                                                      12-wp.14347-2018.doc


                                     WITH
                       CIVIL WRIT PETITION NO.9426 OF 2019

Shri Shashikant Prakash Yewale                              ..Petitioner
     Vs
Smt. Dipali Vinayak Londhe & Ors.                          ..Respondents

                                     WITH
                       CIVIL WRIT PETITION NO.9427 OF 2019

Shri Shashikant Prakash Yewale                              ..Petitioner
      Vs
Shri Jayant Sitaram Hegade & Ors.                          ..Respondents
                                 -----

Mr. A.A. Kulkarni for the Petitioners.
                                   ------

                                         CORAM : A.S.GADKARI, J.

DATE : 26th August 2019. P.C.:

1] Issue notice to the respondents, on 13th September 2019. Learned AGP waives notice on behalf of respondent No.8.
In addition to Court Notice, the petitioner is permitted to serve the respondents by private notice and after the respondents are duly served, to file an affidavit of service to that effect. 2] Stand over to 13th September August 2019.
(A.S.GADKARI, J.) 2/2 ::: Uploaded on - 27/08/2019 ::: Downloaded on - 28/08/2019 00:16:45 :::