Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 178(1)] [Section 178] [Entire Act]

State of West Bengal - Subsection

Section 178(1)(a) in Siliguri Municipal Corporation Act, 1990

(a)beneath any part of any building or within fifteen meters of any tank, reserve, water source or well, or