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State of Bihar - Section

Section 2 in Bihar Engineering Service Rules, 1939

2. Definitions.

- In these Rules, unless there is anything repugnant in the subject or context.-
(a)"the service" means the Bihar Engineering Service, Class-I;
(b)"member of the Service" means a Government servant appointed to a post in the cadre of the service, but does not include a member of the Indian Service of Engineers;
(c)"direct recruitment" means recruitment in the manner prescribed in Rules 9 to 16 of these Rules;
(d)"inferior post" means any post in the service other than a superior post;
(e)"promoted officer" means an officer promoted to the Service from the Bihar Engineering Service, Class II, either substantively or on officiating basis;
(f)"superior post" means the post of Chief Engineer, Deputy Chief Engineer, Superintending Engineer, Executive Engineer, Undersecretary to the Provincial Government in the Public Works Department and such other posts as may be specially classed as superior by the Governor;
(g)"the commission" means the Public Service Commission, Bihar.