Section 13(1) in The Darjeeling Gorkha Hill Council Act, 1988
(1)A general election subsequent to the first election shall be held for the purpose of constituting a new General Council before the expiration of the term of office of the [Councillors] [Word substituted by W.B. Act 3 of 1994.] as specified in section 17 or, in the case of its earlier dissolution, soon after such dissolution, on such day or days within a period of six months as the Government may fix.
