Section 22 in The Indira Gandhi National Tribal University Act, 2007
22. Authorities of University :
The following shall be the authorities of the University:(1)the Court;(2)the Executive Council;(3)the Academic Council;(4)the College Development Council;(5)the Board of Studies;(6)the Finance Committee; and(7)such other authorities as may be declared by the Statutes to be the authorities of the University.
