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Union of India - Section

Section 1 in The Cotton Textiles Cess Act, 1948

1. Short title, extent and commencement.

(1)This Act may be called the Cotton Textiles Cess Act, 1948 .
(2)It extends to the whole of India, except 2 the territories which, immediately before the 1st November, 1956 , were comprised in Part B States].
(3)It shall be deemed to have come into force on the 31st day of December, 1947 .