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Union of India - Section

Section 3 in The Merchant Shipping (Continuous Discharge Certificates) Rules, 1960

3. Application for C.D.C.

(1)Any person desiring to be employed as a seaman from a port in India at which a shipping office has been established or a port where the business of shipping office is conducted may apply to the shipping master of the port for the issue of a C.D.C.
(2)Every such application shall contain a declaration that a C.D.C. has not previously been issued to the applicant and shall also be accompanied by two copies of the applicant's photograph. [**] [Omitted by G.S.R. 312, dated 8.5.90]