Section 22(1)(a) in The Pension Fund Regulatory and Development Authority (Exits and Withdrawals under the National Pension System) Regulations, 2015

[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

(a)to provide different kinds of immediate annuities to the subscribers at the time of exit from the National Pension System;

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