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Calcutta High Court

Harilal Shaw & Anr vs The State Of West Bengal & Ors on 18 November, 2009

Author: Maharaj Sinha

Bench: Maharaj Sinha

                               WP No. 118 of 2008

                         IN THE HIGH COURT AT CALCUTTA

Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction

                                    ORIGINAL SIDE




HARILAL SHAW & ANR.                                Plaintiff/Petitioner/Applicant

    Versus

THE STATE OF WEST BENGAL & ORS.                    Defendant/Respondent

For Plaintiff/Petitioner : Mr. R.A.Agarwal, Advocate For Defendant/Respondent : Mr. S.Pandey, Advocate BEFORE:

The Hon'ble JUSTICE MAHARAJ SINHA Date : 18th November, 2009.
The Court : As a matter of last chance, as prayed for by Mr. Pandey, learned Advocate for the respondents, the time to file Affidavit in opposition is extended till 3 December 2009, Affidavit in reply, if any, be filed within 10 December 2009. Let the matter appear in the list for hearing on 11 December 2009.
All parties concerned are to act on a xerox signed copy of this order upon the usual undertakings.
(MAHARAJ SINHA, J.) G/