Calcutta High Court
Harilal Shaw & Anr vs The State Of West Bengal & Ors on 18 November, 2009
Author: Maharaj Sinha
Bench: Maharaj Sinha
WP No. 118 of 2008
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
HARILAL SHAW & ANR. Plaintiff/Petitioner/Applicant
Versus
THE STATE OF WEST BENGAL & ORS. Defendant/Respondent
For Plaintiff/Petitioner : Mr. R.A.Agarwal, Advocate For Defendant/Respondent : Mr. S.Pandey, Advocate BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA Date : 18th November, 2009.
The Court : As a matter of last chance, as prayed for by Mr. Pandey, learned Advocate for the respondents, the time to file Affidavit in opposition is extended till 3 December 2009, Affidavit in reply, if any, be filed within 10 December 2009. Let the matter appear in the list for hearing on 11 December 2009.
All parties concerned are to act on a xerox signed copy of this order upon the usual undertakings.
(MAHARAJ SINHA, J.) G/